RAJESH KUMAR YADAV Vs. STATE OF U.P. AND OTHERS
LAWS(ALL)-2019-12-408
HIGH COURT OF ALLAHABAD
Decided on December 05,2019

RAJESH KUMAR YADAV Appellant
VERSUS
State of U.P. and others Respondents

JUDGEMENT

- (1.) Heard learned counsel for the applicants.
(2.) This application has been moved on behalf of the applicants with the prayer to condone the delay of 299 days in filing the appeal before this Court.
(3.) The delay condonation application is supported by the affidavit of applicant-Rajesh Kumar Yadav.;


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