- (1.) Heard Sri Dinesh Kacker, learned counsel for the petitioner, Sri V.K. Singh and Sankalp Narayan learned counsel for respondent Nos.1 and 2 and Sri D.R. Choudhary, learned counsel for respondent No.3.
(2.) The petitioner has preferred the present writ petition with the prayer to quash the order dated 10.7.2017 issued by Dr. Vinita Eusebius Principal Girls High School & College, Allahabad. A further prayer is also made to issue a Mandamus restraining the respondent No.3/ Principal Girls High School & College, Allahabad from interfering in any manner in continuing the petitioner in service on the post of temporary teacher in Computer.
(3.) The facts in brief as contained in the writ petition are that there is a society known as Allahabad High Schools' Society, Allahabad. The aforesaid society governs two institutions namely Boys High School and College Allahabad and Girls High School and College Allahabad.;