JASIYA DEVI Vs. INDRA PAL AND ANOTHER
LAWS(ALL)-2019-1-142
HIGH COURT OF ALLAHABAD
Decided on January 24,2019

Jasiya Devi Appellant
VERSUS
Indra Pal And Another Respondents

JUDGEMENT

Anjani Kumar Mishra, J. - (1.) Heard learned counsel for the petitioner, Shri Ramesh Pundir for the respondent no.1 and Shri Diwakar Singh for the Land Management Committee.
(2.) I have also heard learned Standing Counsel for the State-respondents, consequent to the order passed by this Court on 04.01.2019, which is quoted below:- " Learned Standing Counsel may examine the matter and make his submissions on Monday, next. Put up on Monday i.e. 07.01.2019, as fresh."
(3.) The writ petition arises out of proceedings under Section 34 of the U.P. Land Revenue Act for mutation.;


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