JUDGEMENT
J.J. Munir, J. -
(1.) This Application has been filed with a prayer to quash the complaint and entire criminal proceedings in Case No. 469/2003 "Mata Prasad vs. Sanwal Singh and others" under Sections 420, 468, 471, 406, 415, 419, 120-B IPC P.S. New Agra, Agra pending in the Court of Special Chief Judicial Magistrate, Agra.
(2.) Heard Sri K.K. Dwivedi, learned counsel for the applicants and Sri Vinod Kant, learned Additional Advocate General along with Sri Akhilesh Kumar Mishra, learned AGA appearing on behalf of the State.
(3.) This Court has perused the complaint and statements in support of the same under Sections 200 and 202 Cr.P.C. Some details of facts are required to be noted:-;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.