Sangeeta Chandra, J. - (1.) Case called out.
(2.) Sri Anupras Singh, learned Counsel for the petitioner is present.
(3.) Sri Sharad Kumar Shukla, learned Counsel for the respondent no.3, has been given repeated opportunities to file the counter affidavit but no counter affidavit has been filed till date by respondent no.3. Today, when the matter is taken up, Sri Sharad Kumar Shukla, learned Counsel for the respondent no.3 is not present.;