Anjani Kumar Mishra, J. - (1.) Heard counsel for the revisionist.
(2.) The instant revision is directed against the order dated 12.09.2003 passed by the Civil Judge (Senior Division) Sonbhadra.
(3.) By this order, the Civil Judge (Senior Division), Sonbhadra has returned the plaint of the suit filed by the revisionist for presentation before the appropriate forum on the ground that it did not have jurisdiction to entertain the suit.;