VIVEK KUMAR SINGH, J. - (1.) Counter affidavit filed today on behalf of the respondent no.4 is taken on record.
(2.) Heard Sri Sukhvir Singh, learned counsel for the petitioners and Sri Mukesh Joshi, learned counsel for the respondent no.4 and Sri Sanjay Singh, learned A.G.A.-I alongwtih Sri Azad Singh, learned A.G.A. for the State-respondent.
(3.) This petition has been filed by petitioner no.2 namely Ombabu Kesarwai father of the corpus namely Saloni Kesarwani for producing her.;