- (1.) Heard learned Counsel for the petitioner and learned Standing Counsel.
(2.) By means of present writ petition, petitioner is seeking a writ of mandamus commanding the opposite parties to provide the detail of marks of written examination and rank in the selection list.
(3.) Learned Counsel for the petitioner submits that petitioner has applied for the post of Lab Assistant(Rural) in general category and the Admit-Card was issued by the opposite party No. 2 bearing role No. 224657.;