STATE OF U P Vs. TARA CHAND
LAWS(ALL)-2009-9-292
HIGH COURT OF ALLAHABAD
Decided on September 10,2009

STATE OF U P Appellant
VERSUS
TARA CHAND Respondents

JUDGEMENT

- (1.) RE: First Appeal Nos. 826, 831, 833 and 834 of 1993
(2.) Since similar controversy is involved in these four appeals, these Appeals are being decided by this one and common judgment.
(3.) Heard learned Standing Counsel appearing for the appellant-State of U.P. and Sarvasri Manish Goyal and Madan Mohan for the respondent-land owners.;


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