RADHA SOAMI SATSANG SABHA Vs. AGAM ADHAR SINHA
LAWS(ALL)-2009-9-289
HIGH COURT OF ALLAHABAD
Decided on September 09,2009

Radha Soami Satsang Sabha Appellant
VERSUS
Agam Adhar Sinha Respondents

JUDGEMENT

- (1.) This is an unfortunate case.
(2.) Suit No. 1 of 1943 is still pending. It has already travelled at least four times to the Apex Court and number of times to this Court.
(3.) There is apparently no progress in the said suit on account of tenacity and ingenuity of the parties so far.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.