S.S.CHAUHAN, J. - (1.) COUNTER -affidavit filed today on behalf of the complainant is taken on record.
(2.) HEARD learned Counsel for the pe­titioners and learned AGA as well as Shri S.P. Singh, learned Counsel for the com­plainant. The submission of learned Coun­sel for the petitioners is that the parties have entered into compromise but on ac­count of the fact that the offence is non-compoundable they are not able to file compromise before the Court below.
(3.) THE learned Counsel for the com­plainant does not deny the fact of com­promise being entered into between the parties.;