SANTOSH KUMAR DUBEY & ANR. Vs. STATE OF U.P. & ORS.
LAWS(ALL)-2009-10-90
HIGH COURT OF ALLAHABAD
Decided on October 13,2009

SANTOSH KUMAR DUBEY Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

ARUN TANDON,J. - (1.) HEARD Sri Ashok Khare, learned Senior Advocate assisted by Sri L.P. Singh, learned counsel for the petitioners, Santosh Kumar Dubey and Kripa Shankar Tripathi, Sri Indra Raj Singh, learned counsel for respondent no.5, Vatatmaj Kumar Mishra, in Writ Petition No. 36245 of 2004, Sri P.S. Baghel, learned senior Advocate for petitioner, Mohan Ji Mishra, Sri Ashok Khare, learned Senior Advoacte assisted by Sri L.P. Singh, learned counsel for respondent no.4, Kripa Shankar Tripathi in Civil Misc. Writ Petition No. 32071 of 2005, Sri Ashok Khare, learned Senior Advocate assisted by Sri L.P. Singh, learned counsel for the petitioner, Kripa Shankar Tripathi, Sri P.S. Baghel, learned Senior Advocate for respondent no.5, Bhanu Prasad Tiwari, Sri Indra Raj Singh, learned counsel for respondent no. 5, Vatatmaj Kumar Mishra, in Civil Misc. Writ Petition No. 24197 of 2006, Sri Krishnaji Khare learned counsel for the petitioner, Bhanu Prasad Tiwari, Sri H.N. Singh, learned counsel for respondent no.6, Kripa Shankar Tripathi in writ petition no. 29239 of 2009 and learned Standing Counsel for State-respondents in all the writ petitions.
(2.) CIVIL Misc. Writ Petition No. 36245 of 2004 has been filed by two petitioners, namely, Santosh Kumar Dubey and Kripa Shanker Tripathi for quashing the order of the Regional Joint Director of Education, Allahabad dated 10th August, 2004 whereby Vatatmaj Kumar Mishra has been declared to be the senior to the petitioners. Civil Misc. Writ Petition No. 32071 of 2005 has been filed by Mohanji Mishra for for quashing the order dated 18th January, 2005 passed by the District Inspector of Schools, whereby in compliance to the order of this Court dated 2nd November, 2004 passed in Civil Misc. Writ Petition No. 45017 of 2004, he has rejected the claim of Mohanji Mishra for appointment on the post of officiating principal of Sarvarya Mahavidylaya Inter College, Allahabad and has approved the appointment of Kripa Shakar Triapthi as officiating principal.
(3.) CIVIL Misc. Writ Petition No. 24197 of 2006 has been filed by Kripa Shanker Tripathi for quashing the order of the District Inspector of Schools dated 7th April, 2006, whereby Vatatmaj Kumar Mishra has been appointed as officiating principal of Sarvarya Mahavidylaya Inter College, Allahabad and his signatures have also been attested, appointment of Kripa Shaker Tripathi as officiating principal has been cancelled and the order of attestation of his signatures has also been recalled.;


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