- (1.) JUDGMENT This is delay condonation application No. 1662 of 2008, moved on behalf of the review applicant for condonation of delay in filing the review application.
(2.) HEARD and perused the affidavit. Delay condonation application is allowed. Delay is condoned.
(3.) ALSO , heard on review application No. 329 of 2008, moved on behalf of re­spondent (wife) for review/recall of judg­ment and order dated 02.01.2008, passed by Single Judge of this Court in First Ap­peal No. 95 of 2007.;