JUDGEMENT
Rakesh Sharma, J. -
(1.) The above writ petitions involve common question of fact and law hence they are disposed of by a common order.
(2.) These writ petitions pending for disposal at admission stage, have come up for hearing today.
(3.) Heard Sri P.K.S. Paliwal, learned counsel for the petitioner, learned Standing Counsel appearing for the respondent nos. 1 and 2, Consolidation authorities of District Gautam Budh Nagar Gao Sabha, Jagen Afzal Pur is represented by Sri A. Kumar Advocate. Dr. Hridaywati Mishra has filed Counter affidavit on behalf of the private respondent no. 3 .;
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