Sibghat Ullah Khan, J. - (1.) Heard learned counsel for the petitioner who on the suggestion of the court has agreed for disposal of the writ petition in the following manner.
(2.) Revision no.861 of 2008-09 - Sona Devi v. Gaon Sabha and State of U.P. pending before Deputy Director of Consolidation, Ghazipur shall stand dismissed as infructuous.
(3.) In case no.439 under Section 9(2) of U.P.C.H. Act - Sona Devi v. State an order was passed by Consolidation Officer on 14.8.2008 recalling earlier orders dated 18.4.90 and 12.9.05 and directing the parties to maintain status quo. This order was challenged through the aforesaid revision.;