JUDGEMENT
Arun Tandon, J. -
(1.) Heard Sri P.N. Saxena, Senior Advocate assisted by Sri S.N. Tiwari Advocate on behalf of the petitioner, Standing Counsel on behalf
of the State Respondents and Sri R.N. Singh, Senior Advocate on behalf of the Judicial Officer.
(2.) Affidavit filed on behalf of Judicial Officer in response to the order of the Court dated 18.8.2009 may be taken on record.
(3.) Facts giving rise to the present writ petition are as follows:
Dharma Samaj Inter College, Aligarh is an aided and recognized Intermediate
College. The provisions of the UP: Intermediate Education Act and the Regulations framed thereunder as well as those of UP. High School and Intermediate Colleges (Teachers and Other Employees) (Payment of Salary) Act, 1971 (hereinafter referred
to as 'Act, 1971') are fully applicable to the teachers and staff of the said institution.;
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