J.C.Gupta, J. - (1.) Heard Sri Ravi Kiran Jain assisted by Sri K.M. Asthana. Advocate for the petitioners and Sri K.M. Dayal for the landlord-respondent No. 3.
(2.) Sri K.M. Dayal stales that he does not propose to file any counter-affidavit.
(3.) With the consent of parties' counsel and in the circumstances of the case, this writ petition is disposed of finally at the admission stage itself.;