- (1.) Heard Sri Ravi Kiran Jain assisted by Sri. K.M Asthana, advocate for the petitioners and Sri. K.M.Dayal for the landlord-respondent no. 3.
(2.) Sri. K.M Dayal states that he dose not propose to file any counter affidavit.
(3.) With the consent of parties counsel and in the circumstances of the case, this writ petition is disposed of finally at the admission stage itself.;