D.S.SINHA, J. - (1.) HEARD Sri K.P. Agarwal, learned Senior Advocate appearing for the petitioners and Sri R.R Goel, learned Senior Advocate representing the respondents.
(2.) FOR effective adjudication and resolution of controversy raised herein, it is expedient to recapitulate the chronol ­ogy o £ acts and events constituting undis ­puted facts which are, as they emerge from the pleadings before the Court, as below: At the relevant time, the peti ­tioners were working as Branch Manager of Moradabad, Zila Sahkari Bank Limited at Moradabad.
(3.) BY three separate orders dated 19th September, 1981, 22nd October, 1981 and 10th December, 1981, the petitioners were suspended pending dis ­ciplinary inquiry against them.;