DHARAM VEER Vs. STATE OF U P
LAWS(ALL)-1998-4-158
HIGH COURT OF ALLAHABAD
Decided on April 27,1998

DHARAM VEER Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

Aloke Chakrabarti, J. - (1.) This writ petition was heard alongwith Civil Misc. Writ Petition No. 30354 of 1993, Raj Kumar and Ors. v. State of U.P. and Ors..
(2.) Challenging the provisions of the Standing Orders issued by Modipon Fibres Company (hereinafter referred to as 'Company') and the orders of dismissal of the petitioners, all dated 2.5.1993 at Annexure Nos. 2 to 11 the writ petition, ten petitioners came to this Court.
(3.) On an application the names of the petitioner Nos. 2, 6, 9 and 10 had been deleted from the array of the parties by order dated 29.8.1997.;


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