JUDGEMENT
O.M. Prakash, J. -
(1.) Km. Shaifali Rastogi having Roll No. 339719 appeared in High School Examination being a regular student of S.R.M. Inter College, Bisalpur District Pilibhit in 1987.
(2.) A charge sheet was served upon her that while attempting question No. 2-A of English I, common mistakes were found in her note-book and in the notebook of another candidate having Roll No. 339718, in so far as the question No. 2-A is concerned. The petitioner was called upon to show cause. She did not file the explanation, but that was found insufficient and, therefore, her result was cancelled vide order dated 26-2-1988, Annexure-5 to the writ petition.
(3.) Being aggrieved by the aforesaid order, the petitioner prays for quashing of the aforesaid order and for issuing a mandamus that the respondent No. 1 be directed to issue a fresh mark-sheet to the petitioner of High School Examination, 1987.;
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