JUDGEMENT
A. N. Dikshita, J., -
(1.) -These two writ petitions are being disposed of by a common judgment as the disputes giving rise to same are interse between the parties to the writ petitions and also the same are interconnected.
(2.) WRIT petition No. 6622 of 1986 has been filed by Khirodhi Singh for quashing the order dated 17-4-1986 passed by the District Inspector of Schools, Gorakhpur respondent no. 1, marked as Annexure-2 to the writ petition.
Writ petition No. 8764 of 1986 has been filed by Urwa Bazar Educational Society Urwa Bazar, Gorakhpur for quashing the order dated 16-4-1986 passed by Assistant Registrar, Firm Societies, Gorakhpur as well as the order dated 24-4-1986 passed by the District Inspector of Schools, Gorakhpur marked as Annexures 3 and 6 respectively to the writ petition.
Urwa Bazar Educational Society is a charitable society registered under the Societies Registration Act since 17-3-1960. This society runs Ram Rekha Singh Intermediate College, Urwa Bazar through its committe of management. The term of the managing committee of the society according to its bye-laws is 3 years.
(3.) FACTS which encompass the controversy are in regard to the election held on 29-1-1986 by the rival petitioners.
Khirodhi Singh petitioner in writ petition No. 6622 of 1986 has alleged that he was elected unopposed Secretary/Prabandhak of the Managing Committee of the Society for 3 years and which period came to an end on 22-1-1986. It is alleged by him that in the election held on 29-1-1986 he was again elected as Seceretary/Manager of the Society for 3 years and one Shiv Ratan Bharti was elected as President of Society.;
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