V.N. Varma, J. - (1.) This revision is directed against an order dated 21-6-73 passed by Additional Sessions Judge, Allahabad, in a case under sections 18/27 Drugs Act.
(2.) The applicant is the proprietor of Messrs Sanjay Medical Stores at Allahabad. On 21-11-68 S. K. Pathak, the then Inspector of Drugs, collected a sample of the Colloidal calcium manufactured by Spa Pharma. Kanpur. One part of the sample was sent to Government Analyst, Uttar Pradesh, for analysis and report. On analysis it was found that it was not of standard quality and as such the applicant was said to have contravened the provisions of section 18 of the Drugs and Cosmetic's Act. Accordingly, the then Inspector filed a complaint against the applicant. The complainant examined three witnesses, they were S.K. Pathak, the then Inspector, P. Kamal and S. C. Agarwal. The complainant also filed and proved a number of documents.
(3.) The statement of the applicant was recorded and he denied to have committed any offence as alleged.;