MELA RAM Vs. SENIOR SUPERINTENDENT OF POST OFFICES AGRA DIVISION
LAWS(ALL)-1968-8-14
HIGH COURT OF ALLAHABAD
Decided on August 13,1968

MELA RAM Appellant
VERSUS
SENIOR SUPERINTENDENT OF POST OFFICES AGRA DIVISION Respondents

JUDGEMENT

Jagdish Sahai J. - (1.) THIS special appeal by Sri Mela Ram is directed against the judgment of Hon. R.S. Pathak, J, dated 24-9- 1966 dismissing writ petition No.2641 of 1960 filed by the petitioner appellant.The petitioner was in service of Government of India in the Postal Department in the capacity of Supervisor.
(2.) HE retired from service.After calculation it was proposed to give him a certain amount of money as gratuity in addition to his monthly pension. But before the pension or gratuity was paid and a pension slip or gratuity slip issued to the petitioner a sum. of Rs, 3, 300 was sought to be deducted from the amount of gratuity proposed to be paid to him.
(3.) HE filed writ petition No. 2641 of I960 challenging the order of the Direc tor, Postal Staff, Lucknow directing the deduction of Rs. 3.300 from his gratuity.;


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