PRABHUNATH MISHRA Vs. STATE OF U P AND 6 ORS

LAWS(ALL)-2018-11-63

HIGH COURT OF ALLAHABAD

Decided on November 16,2018

Prabhunath Mishra Appellant

VERSUS

State Of U P And 6 Ors Respondents

JUDGEMENT

Yashwant Varma, J. - (1.) Order on Amendment application
(2.) Amendment application is allowed.
(3.) Let amendment in the relief clause be carried out forthwith.;

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