VIVEK KUMAR BIRLA,J. - (1.) Heard Sri Manish Kumar Nigam, learned counsel for the petitioners and Sri S.N. Singh alongwith Sri Rajesh Kumar Tiwari, learned counsel appearing for the caveator-respondents.
(2.) Present petition has been filed for setting aside the order dated 13.3.2018 passed by the ADJ, Court No. 6, Mathura in Revision No. 176 of 2017 and order dated 26.9.2017 passed by Civil Judge (Junior Division), Mathura.
(3.) By the impugned order dated 26.9.2017 the objection filed by the petitioners herein under Section 47 CPC was rejected. The revision filed by the petitioners against the same was also rejected.;