ARVIND SINGH & OTHERS Vs. STATE OF U P
LAWS(ALL)-2018-5-795
HIGH COURT OF ALLAHABAD
Decided on May 28,2018

Arvind Singh And Others Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

Mahboob Ali, J. - (1.) Heard Sri Gaurav Kakkar, learned counsel for the appellants and learned AGA for the State.
(2.) This is fourth bail application filed on behalf of the applicants, namely, Arvind Singh, Kushmendra and Kripal Singh.
(3.) The first bail application was rejected on 22.02.2012 and thereafter second and third bail applications were filed which were dismissed as withdrawn on 19.04.2018 and 26.04.2018 respectively.;


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