JUDGEMENT
Ravindra Nath Kakkar, J. -
(1.) Both the above 482 Cr.P.C. applications on behalf of the applicants have come up before this Court with the following prayer :-
"CRL. MISC. APPLICATION U/S 482 No.37503 of 2016 :- To quash the impugned charge sheet dated 3.11.2016 as well as the order taking cognizance dated 16.11.2016 passed by A.C.J.M. (Court No.3), Ghaziabad in Criminal Case No.8703 of 2016 (State Vs. Suraj Tomar & others) in connection with Case Crime No.717 of 2016, under Sections 498A, 323, 326, 307 I.P.C., Police Station Sihani Gate, District Ghaziabad. Further prayer has been made to stay the proceedings in Criminal Case No.8703 of 2016."
"CRL. MISC. APPLICATION U/S 482 No.32265 of 2017 :- To quash the impugned charge sheet dated 17.11.2016 as well as the order of taking cognizance dated 13.1.2017, passed by Civil Judge (JD)/ Judicial Magistrate, Gautam Budh Nagar in connection with Case Crime No.635 of 2016 (State Vs. Suraj Tomar & Ors.) under Sections 341, 504, 506, 147, 427 I.P.C., Police Station Kasna, District Gautam Budh Nagar (connected Criminal Case No.285 of 2017)."
(2.) Perusal of the order sheet reveals that vide order dated 24.10.2017 application u/s 482 Cr.P.C. No.32265 of 2017 was ordered to be connected with Application u/s 482 Cr.P.C. No.37503 of 2016. Hence, both the applications are being decided by the common judgment.
(3.) It is contended on behalf of learned counsel for the applicants that marriage of Smt. Kiran Tomar - opposite party no.2 (in Application No.37503 of 2016) took place with Suraj Tomar on 5.12.2003 according to Hindu rites and out of the said wedlock two daughters, namely, Km. Himadri and Km. Darshna were born on 11.9.2005 and 23.10.2007 respectively. Applicant no.1 (in Application No.37503 of 2016) is the wife of Sri Kishan Pal Tomar (who happens to be father of Suraj Tomar) and father-in-law of Smt. Kiran Tomar. Applicant no.2 Anu @ Smt. Anuradha (in Application No.37503 of 2016) is elder daughter of Sri Kishan Pal Tomar. She was married on 21.11.1999 and has been residing with her husband and children at Neem Ka Gate, Old Bus Stand, Bharatpur, Rajasthan. Applicant no.3 Puja @ Smt. Pushpanjali (in Application No.37503 of 2016) is the younger daughter of applicant no.1 and was married on 17.02.2010 and has been living with her husband, children and family members at Jam Nagar, Gujrat.;
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