ASHWANI KUMAR @ ASMANI Vs. STATE OF U P
LAWS(ALL)-2018-4-92
HIGH COURT OF ALLAHABAD
Decided on April 05,2018

Ashwani Kumar @ Asmani Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

Karuna Nand Bajpayee, J. - (1.) Order on Criminal Misc. Bail Application No. 297556 of 2017.
(2.) Heard learned counsel for the appellant and learned A.G.A. for the State.
(3.) Perused the record.;


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