JUDGEMENT
RAM SURAT RAM (MAURYA),J. -
(1.) Heard Sri Bhupendra Nath Singh, for the petitioners and Sri Yogesh Kumar Sinha along with Sri Rahul Jain, for the contesting respondent-4.
(2.) Writ-C No. 1120 of 2018 has been filed against the order of Deputy Registrar, Trade Union/Deputy Labour Commissioner, dated 04.12.2017, registering election dated 15.09.2017 of the office bearers of Executive Body of Indian Oil Corporation Pipe-Lines Workers Union, Allahabad, set up by Raj Kishore Singh (respondent-4), under U.P. Trade Union Regulation, 1927, holding it as legal and rejecting election set up by Chandra Mauli Singh (petitioner-2) dated 04.10.2017.
(3.) Writ-C No. 1130 of 2018 has been filed against the order of Deputy Registrar, Trade Union/Deputy Labour Commissioner, dated 31.08.2017, registering proposed amendments of the bye-laws of Indian Oil Corporation Pipe-Lines Workers Union, Allahabad.;
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