ARVIND KUMAR TRIVEDI Vs. JOINT DIRECTOR OF EDUCATION VITH REGION LUCKNOW & ANOTHER
LAWS(ALL)-2018-2-73
HIGH COURT OF ALLAHABAD
Decided on
February 01,2018
ARVIND KUMAR TRIVEDI
Appellant
VERSUS
JOINT DIRECTOR OF EDUCATION VITH REGION LUCKNOW And ANOTHER
Respondents
JUDGEMENT
Rajan Roy, J. -
(1.) (C. M. Application No. 131596 of 2017)
(2.) (C. M. Application No. 2802 of 2018)
(3.) These are review applications for reviewing of the judgment dated 19.05.2017 passed in Writ Petition No. 10987(S/S) of 2017.;
(2.) (C. M. Application No. 2802 of 2018)
(3.) These are review applications for reviewing of the judgment dated 19.05.2017 passed in Writ Petition No. 10987(S/S) of 2017.;
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