Abdul Moin, J. - (1.) Heard.
(2.) In pursuance to the order dated 24.09.2018, Sri Suresh Chandra, Principal Secretary, Revenue, Government of Uttar Pradesh, Lucknow is present before the Court.
(3.) Two affidavits filed today by the learned Counsel appearing for the respondents on behalf of Chief Secretary, Government of Uttar Pradesh, Lucknow as well as Principal Secretary, Revenue, Government of Uttar Pradesh, Lucknow, are taken on record.;