CORP MEDITECHE PVT. LTD. Vs. STATE OF U.P.
LAWS(ALL)-2018-7-346
HIGH COURT OF ALLAHABAD
Decided on July 31,2018

Corp Mediteche Pvt. Ltd. Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

Ashok Kumar, J. - (1.) Learned Counsel for the petitioner has prayed and is allowed to implead the Union of India and GST Council as respondent Nos. 3 and 4 respectively.
(2.) Heard Sri Nishant Mishra, Learned Counsel for the petitioner and Sri B.K. Pandey, Learned Standing Counsel.
(3.) As prayed by Sri B.K. Pandey, Learned Standing Counsel, two weeks' time is allowed to file the reply/counter affidavit.;


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