JUDGEMENT
SARAL SRIVASTAVA,J. -
(1.) This is a writ petition filed by the petitioner for quashing of the office order dated 11.4.2016 issued by the Principal Secretary, Department of Medical and Health Services, Government of U.P. at Lucknow i.e. respondent No.1.
(2.) The aforesaid order is enclosed as Annexure - 5 to the writ petition and it refuses to treat the petitioner as ad-hoc Medical Officer (Ayurvedic/Unani) and to regularize her services on the said post.
(3.) The petitioner has made a further prayer for a direction upon the respondents to regularize her services on the post of Medical Officer (Ayurvedic/Unani).;
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