Surya Prakash Kesarwani, J. - (1.) Heard Sri Atul Gupta along with Sri Suyash Agarwal, learned counsel for the revisionist and Sri B.K. Pandey, learned Standing Counsel for the respondent.
(2.) This revision has been filed under Section 11 of U.P. Trade Tax Act 1948 (hereinafter referred to as "the Act") challenging the order dated 16.8.2005 in Second Appeal No.132 of 2005 (A.Y. 2000-2001) passed by the Member Trade Tax Tribunal, Ghaziabad -1st, Ghaziabad.
(3.) The revision was admitted on 22.9.2005.;