MOHD AHMAD SIDDIQUE AND 3 ORS Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND 3
LAWS(ALL)-2018-5-315
HIGH COURT OF ALLAHABAD
Decided on May 17,2018

Mohd Ahmad Siddique And 3 Ors Appellant
VERSUS
Honble High Court Of Judicature At Allahabad And 3 Respondents

JUDGEMENT

- (1.) Heard Sri S.M.A.Abdy, learned counsel for the petitioners and Sri Sameer Sharma, learned counsel appearing for the High Court-respondent.
(2.) In this case counter and rejoinder affidavits have been exchanged between the parties and the case is ripe for disposal.
(3.) With the consent of the learned counsel for the parties, the case is being taken up for disposal.;


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