- (1.) Heard Sri Prabhakar Awasthi, learned counsel for the petitioner.
(2.) The petitioner is a lawyer by profession and is a member of the Hapur Bar Association, Hapur.
(3.) The petitioner has filed this petition for quashing of the election dated 11.5.2018 of the Hapur Bar Association and for a direction to the Bar Council of Uttar Pradesh to consider the voter list of the Hapur Bar Association and to hold fresh election accordingly.;