NAGAR SWASTH ADHIKARI Vs. RAMJI
LAWS(ALL)-2018-2-99
HIGH COURT OF ALLAHABAD
Decided on February 07,2018

NAGAR SWASTH ADHIKARI Appellant
VERSUS
RAMJI Respondents

JUDGEMENT

Vijay Lakshmi, J. - (1.) Counter affidavit filed today by learned A.G.A. is taken on record.
(2.) Heard learned A.G.A. Perused the record.
(3.) This appeal against acquittal has been filed by Nagar Swasthya Adhikari, Nagar Maha Palika, Agra and is pending since the year 1979.;


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