JUDGEMENT
ASHOK KUMAR,J. -
(1.) These revisions are directed against the order of Tribunal dated 17.2.2018.
(2.) Heard Sri M.M. Rai, learned counsel for the revisionist and Sri B.K. Pandey, learned standing counsel for the opposite party.
(3.) These revisions, with the consent of the parties, have been taken up together for disposal since they raise identical issue of law.;
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