PUSHPA TYAGI AND ANOTHER Vs. SHIV KUMAR TYAGI AND 7 OTHERS
LAWS(ALL)-2018-5-712
HIGH COURT OF ALLAHABAD
Decided on May 29,2018

Pushpa Tyagi And Another Appellant
VERSUS
Shiv Kumar Tyagi And 7 Others Respondents

JUDGEMENT

ANJANI KUMAR MISHRA,J. - (1.) Heard Shri A.N. Tripathi, learned Senior Advocate for the revisionists.
(2.) This is a defendants' revision directed against the order dated 30.01.2018 passed by the Civil Judge (Senior Division) refusing to decide issue nos. 3 and 9 as, preliminary issues. This prayer had been made by the revisionist vide application 47 Ga (2), under Section 151 CPC.
(3.) The application has been rejected on the ground that the plaintiff's evidence is in process of being adduced.;


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