MAHESH PANDEY Vs. STATE OF U P THR PRIN SECY DEPTT OF HOME, LUCKNOW
LAWS(ALL)-2018-2-320
HIGH COURT OF ALLAHABAD
Decided on February 09,2018

MAHESH PANDEY Appellant
VERSUS
State Of U P Thr Prin Secy Deptt Of Home, Lucknow Respondents

JUDGEMENT

- (1.) Supplementary rejoinder affidavit filed today is taken on record,
(2.) This petition has been filed raising grievance that the extra water of drainage of government officers colony is being drained through the passage over the land of the petitioner.
(3.) The aforesaid fact has been denied by the learned Standing Counsel by filing a supplementary counter affidavit.;


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