MOHD AZAM KHAN Vs. STATE OF U P

JUDGEMENT

(1.) Heard Sri Shadab Ali, learned counsel for the petitioners,Sri Jitendra Singh, learned A.G.A. for the State and perused the impugned FIR as well as material brought on record.

(2.) Learned A.G.A. has accepted notice on behalf of the opposite party nos.1 &

(3.) Issue notice to the opposite party no.