NANAK CHAND (DECEASED) & OTHERS Vs. BUDH SINGH (DECEASED)& OTHERS
LAWS(ALL)-2018-7-203
HIGH COURT OF ALLAHABAD
Decided on July 02,2018

Nanak Chand (Deceased) And Others Appellant
VERSUS
Budh Singh (Deceased)And Others Respondents

JUDGEMENT

SIDDHARTH,J. - (1.) Heard Shri S.C. Verma, learned counsel for the appellants and Shri Mohan Yadav, learned counsel for the Respondent and perused the records.
(2.) This is plaintiff's second appeal against the judgment and decree dated 25.11.1998 passed by Sri V.S. Bajpai, District Judge, Aligarh in Civil Appeal No. 248 of 1978 allowing the appeal and setting aside the judgment and decree dated 31.05.1978 passed by Sri Mohan Lal, 2nd Addl. Civil Judge, Aligarh in Original Suit No. 330 of 1976 (Nanak Chand v. Buddh Singh).
(3.) Plaintiff instituted the suit for specific performance of contract of sale.;


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