JUDGEMENT
-
(1.) Heard Sri Umesh Chandra, learned counsel for the applicant-Mobin Khan and Sri P.V. Chaudhary, learned counsel for respondent no.2.
(2.) Cause shown in the affidavit filed in support of the application, namely, C.M.Application No.79129 of 2018 seeking condonation of delay in filing substitution application is found sufficient.
(3.) Accordingly, delay is condoned.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.