ANITA CHATURVEDI Vs. UNION OF INDIA AND 5 OTHERS
LAWS(ALL)-2018-5-284
HIGH COURT OF ALLAHABAD
Decided on May 16,2018

Anita Chaturvedi Appellant
VERSUS
Union Of India And 5 Others Respondents

JUDGEMENT

- (1.) Sri Jitendra Prasad Mishra,Advocate, has filed his power on behalf of respondent no.1 today in Court, which is taken on record.
(2.) Heard Sri S.K.Singh, learned counsel for the petitioners, Sri Jitendra Prasad Mishra, learned counsel for the respondent no.1, Sri Gyan Prakash, learned counsel for the C.B.I., Sri N.K.Verma, learned A.G.A. for the State and perused the material brought on record.
(3.) This petition has been filed by the petitioner with a prayer to direct the respondent no.3 to sent the matter to C.B.I. for fair, proper and impartial investigation of Case Crime No.64 of 2018, under Sections 420, 120-B I.P.C., Police Station Kotwali, District Mathura.;


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