GULAFERUN Vs. STATE OF U P AND 87 ORS
LAWS(ALL)-2018-5-157
HIGH COURT OF ALLAHABAD
Decided on May 24,2018

Gulaferun Appellant
VERSUS
State Of U P And 87 Ors Respondents

JUDGEMENT

Saral Srivastava, J. - (1.) Heard Sri Rakesh Pande, learned counsel for the petitioner, Sri Nimai Dass, learned Standing Counsel for the respondent-State and Sri Shashi Nandan, learned Senior Counsel assisted by Sri Mahendra Singh, advocate for the respondent no. 7.
(2.) The petitioner has challenged the notice dated 5/7.03.2018 issued by the District Magistrate/ Collector, Moradabad calling for a meeting of the members of the Kshettra Panchayat to consider the "No Confidence Motion" against the petitioner.
(3.) The facts, in short, are that the petitioner was elected as Pramukh, Kshettra Panchayat, Block Dingarpur Kundarki, District Moradabad and assumed the office in March 2015.;


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