USMAN Vs. STATE OF U P
LAWS(ALL)-2018-7-148
HIGH COURT OF ALLAHABAD
Decided on July 30,2018

USMAN Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

Karuna Nand Bajpayee, J. - (1.) Shri Brijesh Kumar Solanki, Advocate filed his power today on behalf of applicant which is taken on record. Supplementary affidavit filed today on behalf of applicant is also taken on record.
(2.) Heard Shri Amit Daga, learned counsel appearing for the applicant, Shri Brijesh Kumar Solanki, learned counsel appearing for complainant and learned A.G.A.
(3.) Perused the record.;


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