UMESH ALIAS SONU AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
LAWS(ALL)-2018-5-524
HIGH COURT OF ALLAHABAD
Decided on May 29,2018

Umesh Alias Sonu And 2 Others Appellant
VERSUS
State Of U P And 3 Others Respondents

JUDGEMENT

- (1.) Heard Sri S.B.Dubey, learned counsel for the petitioners,Sri N.K.Verma, learned A.G.A. for the State and perused the impugned FIR as well as material brought on record.
(2.) This petition has been filed by the petitioners with a prayer to quash the FIR dated 29.4.2018, registered as case crime No.574 of 2018, under Sections 147, 447, 406, 504, 506 I.P.C., Police Station Phase-III, District Gautam Buddh Nagar.
(3.) Learned counsel for the petitioners submits that an identical FIR has also been lodged against the petitioners, which was challenged by the petitioners before this Court by means of filing Crl. Misc. Writ Petition No.2347 of 2018 in which their arrest has been stayed, copy of which is annexed as Annexure-2 to the writ petition and this is the another FIR lodged against the petitioner, hence, arrest of the petitioner may also be stayed by this Court.;


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