JUDGEMENT
B. Amit Sthalekar, J. -
(1.) Rejoinder affidavit filed today is taken on record.
(2.) Heard Sri Samir Sharma, learned counsel for the petitioner, Sri S.M. Mishra, learned counsel for the respondents no.2 to 6 and the learned standing counsel for the respondent no.1.
(3.) The petitioner in the writ petition is seeking a direction to the respondents to give him alternative duty and to pay him salary month to month.;
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