LOVKUSH Vs. STATE OF U P
LAWS(ALL)-2018-11-50
HIGH COURT OF ALLAHABAD
Decided on November 02,2018

Lovkush Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

Karuna Nand Bajpayee, J. - (1.) (Order in Criminal Misc. Bail Application No.94510 of 2017.)
(2.) Heard learned counsel for the applicants-appellants and learned A.G.A.
(3.) Perused the record.;


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